Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 52 in The U.P. Narcotic Drugs Rules, 1986 52. Export by any person. - Any person authorised in this behalf by the Excise Commissioner by special or general order made under these rules may export manufactured drug in such quantity and in such manner as may be specified in that order.
