Madhya Pradesh High Court
Surendra Singh Thakur vs The State Of Madhya Pradesh on 12 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18803 of 2016 (SURENDRA SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-01-2023 No one appears for petitioner when the case is taken up in the second round.
List tomorrow i.e.13.01.2023.
(SHEEL NAGU) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 1/12/2023 5:18:42 PM