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Madhya Pradesh High Court

Surendra Singh Thakur vs The State Of Madhya Pradesh on 12 January, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18803 of 2016 (SURENDRA SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-01-2023 No one appears for petitioner when the case is taken up in the second round.

List tomorrow i.e.13.01.2023.

(SHEEL NAGU) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 1/12/2023 5:18:42 PM