Section 7(4)(c) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

(c)Liquids should not be stowed on top of dry goods. The relevant resistance of the lower layer should not be disregarded.

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