Bombay High Court
Jehangir Darabsha Cooper And 2 Ors vs Firoze Sorabji Bharucha on 18 March, 2024
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 10 OF 2016
In
NOTICE OF MOTION (TESTAMENTARY) STAMP NO. 108 OF 2013
Jehangir Darabsha Cooper And 2 Ors ....PETITIONER
V/S
Firoze Sorabji Bharucha ....RESPONDENT
WITH NOTICE OF MOTION (APPEALS) NO. 1999 OF 2017 In APPEALS 10 OF 2016 Jehangir Darabsha Cooper And 2 Ors ....PETITIONER V/S Firoze Sorabji Bharucha ....RESPONDENT Mr. B.K.Bali i/b Bali Associates For Appellant. Mr. Neville D. Deboo i/b Wadia Gandhy & Co. For Respondent No. 1 and 2.
Mr. Mangesh D Chavan Adv. For Respondent No.3.
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 18th March, 2024 Page 1/2 ::: Uploaded on - 18/03/2024 ::: Downloaded on - 19/03/2024 15:46:32 ::: P.C. :
S. O. to 02/04/2024 .
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