Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Assam - Subsection Section 8(2) in Assam Adoption of Standard Weights Act, 1955 (2)Any contract or transaction made or entered into in contravention of the provisions of sub-section (1), in so far as it contravenes the said provisions, shall be void.
