Section 13 in District Legal Services Authorities (Amendment) Regulations, 2021
13. .
Existing regulation 14 shall be re - numbered as regulation 13 , the following shall be substituted ,namely :Duties of Legal Services Advocates( 1 )Every Legal Services Advocates shall attend to all duties assigned by the Authority punctually ,( 0 ) To maintain records and statistical data as required by the State Authority and submit the same on a monthly basis to the State Authority .
