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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(2)(ii) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(ii)The sick or medical leave shall be granted on pro rata basis during the first year of service;