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Bombay High Court

Smt. Vanita Wd/O Waman Pande And Another vs Markand @ Manoj Sheshrao Pande Dead, ... on 30 September, 2019

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4500 OF 2019

 Smt. Vanita Wd/o Waman Pande And Another           ....Petitioner
             V/S
 Markand @ Manoj Sheshrao Pande Dead,            ....Respondent

Through Lrs. Smt. Nalini Wd/o Manoj @ Markand Pande And Others Prabhodh Sadashiv Sadavarte Anand Prabodh Sadavarte For Petitioner CORAM : A.S. CHANDURKAR, J DATE : 30th September, 2019 P.C. :

S.O. after Diwali Vacation.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 30/09/2019 ::: Downloaded on - 01/10/2019 03:45:08 :::