Bombay High Court
Smt. Vanita Wd/O Waman Pande And Another vs Markand @ Manoj Sheshrao Pande Dead, ... on 30 September, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4500 OF 2019
Smt. Vanita Wd/o Waman Pande And Another ....Petitioner
V/S
Markand @ Manoj Sheshrao Pande Dead, ....Respondent
Through Lrs. Smt. Nalini Wd/o Manoj @ Markand Pande And Others Prabhodh Sadashiv Sadavarte Anand Prabodh Sadavarte For Petitioner CORAM : A.S. CHANDURKAR, J DATE : 30th September, 2019 P.C. :
S.O. after Diwali Vacation.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 30/09/2019 ::: Downloaded on - 01/10/2019 03:45:08 :::