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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(5)(e) in Gujarat University (Amendment) Act, 1972

(e)where affiliation is sought in any branch of experimental science, that arrangements have been or shall be made in conformity with the Statutes Ordinances and Regulations for imparting instruction in that branch of science in a properly equipped laboratory or museum;