Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Maharashtra - Subsection Section 3A(3) in The Maharashtra Employment Guarantee Act, 1977 (3)The Scheme made under sub-section (1) shall provide for the minimum features specified in Schedule II.
