Section 1042(1)(iv) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 1042(1)(iv) in Rules under the United Provinces Excise Act, 1910

(iv)District Excise Officer. - "District Excise Officer" means an Assistant Collector subordinate to the Collector and placed by him in executive charge of the Excise Administration of the whole or part of a district.

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State of Uttar Pradesh - Subsection

Section 1042(1)(iv) in Rules under the United Provinces Excise Act, 1910