Chattisgarh High Court
Dr.Deepak Sharma vs State Of Chhattisgarh And Ors. 19 ... on 11 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 281 of 2012
Dr. Deepak Sharma Versus State of CG & Others
11/09/2018 Shri Mayank Chandrakar, counsel for the
petitioner.
Shri Samir Behar, PL for the State.
Shri Abhishek Sinha, counsel for respondents 8
& 9.
Shri Pankaj Agrawal, counsel for respondent No.11.
Return has already been filed on behalf of respondents 3 to 6, however, no-one appears for the said respondents.
Shri Manish Thakur and Shri Chakresh Tiwari, Advocates have filed Vakalatnama today, however, their names are not appearing in the cause list.
List the matter in the week after next. Registry shall publish the names of Shri Manish Thakur and Shri Chakresh Tiwari, Advocates in the cause list on all further dates of hearing.
Sd/-
Judge Barve (Prashant Kumar Mishra)