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State of Himachal Pradesh - Section

Section 17 in Himachal Pradesh Registration of Marriages Act, 1996

17. Penalty for failing to file memorandum.

- Any Registrar of Marriages, who fails to file the memorandum pursuant to section 7 shall, on conviction, be punished with rigorous imprisonment for a term which may extend to three months or with fine which may extend to five hundred rupees or with both.