Bombay High Court
Daman Hospitality Pvt. Ltd. And Anr vs U. T. Administration Of Damn And Diu Thru ... on 30 March, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 317 OF 2019
Daman Hospitality Pvt. Ltd. And Anr ....PETITIONER
V/S
U. T. Administration Of Damn And Diu Thru....RESPONDENT
The Dept. Of Tourism And Ors Mr. Nikhil Sakhardande Sr. Adv. & Mr. Rohan Rajadhyaksha Adv. i/b Mr. Rajendra Barot, Ms. Sonali Mathur, Mr. Amey Mirajkar, Ms. Anusha Jacob, Mr Vedant Jalan i/b A2B Partners for Petitioner CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 30th March, 2022
P.C. :
S. O. to 01/04/2022 ( for passing orders).
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