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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(a) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(a)any person who immediately before the constitution of this cadre was holding any post of an officer as listed in Schedule-I, on deputation or on adhoc appointment basis, and is regularised.