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[Cites 0, Cited by 0] [Section 103(3)] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(3)(b) in The Merchant Shipping Act, 1958

(b)an agreement for service in two or more ships belonging to the same owner may be made by the owner instead of by the master, and the provisions of that Act with respect to the making of the agreement shall apply accordingly.