Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 221] [Entire Act] State of Rajasthan - Section Section 34 in The Rajasthan Police Act, 2007 34. Police officers may be deployed in any part of the State. - Every police officer may, at any time, be deployed as a police officer in any part of the State.
