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Union of India - Section

Section 23 in The Customs Tariff (Determination of Origin of Goods under the Preferential Trade Agreement between the Governments of the Republic of India and the Republic of Korea) Rules, 2009

23.

-7318.24A change to sub-heading 7318.23 through 7318.24 from any other heading, provided that there is a regional value content of not less than 40 per cent.
73.20A change to heading 73.20 from any other heading, provided that there is a regional value content of not less than 40 per cent.
7322.11A change to sub-heading 7322.11 from any other heading, provided that there is a regional value content of not less than 40 per cent.
7325.99A change to sub-heading 7325.99 from any other chapter, provided that there is a regional value content of not less than 25 per cent.
7326.19A change to sub-heading 7326.19 from any other chapter, provided that there is a regional value content of not less than 25 per cent.
7326.90A change to sub-heading 7326.90 from any other chapter, provided that there is a regional value content of not less than 25 per cent.