Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 55] [Entire Act] Union of India - Subsection Section 55(6) in The Registration Act, 1908 (6)Each Index shall contain such other particulars, and shall be prepared in such form, as the Inspector-General from time to time directs.
