Section 444A(8) in The U.P. Co-operative Societies Rules, 1968
(8)The Committee of Management of Uttar Pradesh Sahkari Gram Vikas Bank shall consist of-(a)fourteen representatives from individual members out of which three seats shall be reserved according to the provisions of sub-rule (1) of Rule 393 of which one shall be reserved for Scheduled Castes or Scheduled Tribes, one for Other Backward Classes of citizens and one for woman.(b)subject to the provisions of Section 34, two nominees of the State Government.(c)one representative of the financial institution financing the co-operative society.