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State of Rajasthan - Section

Section 15 in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

15. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may by general or special order, direct the State Transmission Utility, State Load Despatch Centre, CPP and licensees to take such action, as may appear to the Commission to be necessary or expedient for the purpose of removing difficulties.