Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Maharashtra - Subsection Section 73(2) in Maharashtra Public Universities Act, 2016 (2)Norms and process of fixation of fees, other fees and charges for courses and programs to be adopted by fee fixation committee under this Act ;
