Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 41 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

41. Submission of Inspection report.

- The inspecting officer shall submit his inspection report mentioning the omissions, violations, delays or irregularities, if any, and shall give suggestions and recommendations to the Superintendent of Stamps, Raipur, Chhattisgarh.