Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (1)There shall be a fund of the Board to be known as the Technical Education Development Fund (hereinafter referred to as the Fund).
