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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Mineral Conservation and Development Rules, 2017

(5)The sampling of drill cores or chips, pit samples and trench samples shall be done for the entire mineralised portion at regular intervals, preferably meter wise or less, and chemical analysis for the major radical shall be done for all the samples.