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Gauhati High Court

Debabrata Gogoi vs Dip Bora on 7 November, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                      Page No.# 1/2

GAHC010201502024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.L.P./40/2024

            DEBABRATA GOGOI
            S/O. LATE DANDADHAR GOGOI, R/O. JONAKI NAGAR, P/O. AND P/S.
            GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN-785621



            VERSUS

            DIP BORA
            S/O. LATE BANESWAR BORA, R/O. KACHUGAON, P/S. GOLAGHAT, DIST.
            GOLAGHAT, ASSAM, PIN-786521.



Advocate for the Petitioner   : MS D BORUAH, B SARMA,MR P K BORA,MS A MAJUMDER

Advocate for the Respondent : ,

             Linked Case :

            DEBABRATA GOGOI



             VERSUS

            DIP BORA G



            ------------
            Advocate for : MS D BORUAH
            Advocate for : appearing for DIP BORA G
                                                                                  Page No.# 2/2




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 07.11.2024 None appears for the petitioner on call. Mr. M P Goswami, learned Additional Public Prosecutor, Assam has appeared on behalf of the State Respondent.

Since none appears for the petitioner, the matter is adjourned today. List the matter again after three weeks.

JUDGE Comparing Assistant