Gauhati High Court
Debabrata Gogoi vs Dip Bora on 7 November, 2024
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010201502024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.L.P./40/2024
DEBABRATA GOGOI
S/O. LATE DANDADHAR GOGOI, R/O. JONAKI NAGAR, P/O. AND P/S.
GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN-785621
VERSUS
DIP BORA
S/O. LATE BANESWAR BORA, R/O. KACHUGAON, P/S. GOLAGHAT, DIST.
GOLAGHAT, ASSAM, PIN-786521.
Advocate for the Petitioner : MS D BORUAH, B SARMA,MR P K BORA,MS A MAJUMDER
Advocate for the Respondent : ,
Linked Case :
DEBABRATA GOGOI
VERSUS
DIP BORA G
------------
Advocate for : MS D BORUAH
Advocate for : appearing for DIP BORA G
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BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 07.11.2024 None appears for the petitioner on call. Mr. M P Goswami, learned Additional Public Prosecutor, Assam has appeared on behalf of the State Respondent.
Since none appears for the petitioner, the matter is adjourned today. List the matter again after three weeks.
JUDGE Comparing Assistant