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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(f) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(f)the prevention of obstruction of view of persons using highway and annoyance, danger or injury to the public;