Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act] State of Jharkhand - Subsection Section 173(2)(b) in Jharkhand Municipal Act, 2011 (b)is exhibited within the window of any building, if the advertisement relates to any trade, profession or business carried on in the building, or