Section 2(1)(l) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(l) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(l)"other business" means any business of the licensee other than the licensed business for optimum utilisation of its assets;

(la)"Relative" means a relative as defined in section 6 of the Companies Act, 1956 (1 of 1956);