Section 55(1) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(1)An elector, who has inadvertently dealt with his ballot paper in such a manner that if cannot conveniently be used as a ballot paper may, on delivering it to the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.], and after satisfying him of the inadvertence, be given another ballot paper and the ballot paper returned by the elector shall be marked "Spoilt Cancelled" by the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.].
