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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)The following shall form part of or be paid into, the University Fund : -
(a)any rent, contribution or grant by Central or State Government or any body corporate;
(b)trusts, bequests, donations, endowments and other grants;
(c)the income of the University from all sources including income form fees and charges;
(d)all other sums received by the University;