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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(3)(d) in The Daman (Abolition of Proprietorship of Villages) Regulation, 1962

(d)by forfeiture of the land in respect of which the land revenue is due, in accordance with such rules as may be made in this behalf.