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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(a) in Jammu and Kashmir Road Safety Fund Rules, 2018

(a)Road safety measures : i. to install and maintain mandatory/regulatory, cautionary and informative road signboards, traffic signals and signages as per immediate local needs, in the interest of public safety, wherever it is not possible for other Departments to install/ maintain them ;