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State of Uttarakhand - Section

Section 49 in ICFAI University Act, 2003

49. Expenditure of the University during dissolution.

(1)The expenditure for administration of the University during the taking over period of its management under section 48 shall be out of the permanent endowment fund, the general fund or the development fund.
(2)If the fund referred to sub-section (1), are not sufficient to meet the expenditure of the University during the taking over period of its management, such expenditure may be met by disposing of the properties or assets of the University, by the State Government.