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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)The registrar shall enter in his register the particulars of the fishing boat and any outstanding mortgage of the fishing boat or any interest therein and shall also assign a new official number to the fishing boat.