Gujarat High Court
State vs Juned on 25 November, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
Gujarat High Court Case Information System
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CR.A/789/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL
APPEAL No. 789 of 2011
=========================================================
STATE
OF GUJARAT - Appellant(s)
Versus
JUNED
MUSABHAI TAVANI - Opponent(s)
=========================================================
Appearance
:
MR
RC KODEKAR ADDL. PUBLIC PROSECUTOR
for
Appellant(s) : 1,
None for Opponent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE D.H.WAGHELA
and
HONOURABLE
MR.JUSTICE N.V. ANJARIA
Date
: 25/11/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) Admit.
Issue bailable warrant in the sum of Rs.20,000/- for the respondent.
[D. H. WAGHELA, J.] [N. V. ANJARIA, J.] Amit Top