Income Tax Appellate Tribunal - Ahmedabad
Shri Arbudadevi Charitable ... vs Pcit (Exemption), , Ahmedabad on 23 July, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
"A" BENCH, AHMEDABAD
BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER &
Ms. MADHUMITA ROY, JUDICIAL MEMBER
ITA No.2518/Ahd/2017
(Assessment Year : N.A.)
Shri Arbudadevi Charitable Vs. PCIT (Exemption),
Trust - Palitana, 1 s t Floor, Room No.111 & 112,
Mithusinh S Parmar, Annexure Building, Aaykar
Chitrakut Society, Bhavan, Ashram Road,
B/h Mansinhji Hospital, Ahmedabad.
Palitana.
[PAN No. AAMTS 4925 Q]
(Appellant) .. (Respondent)
Appellant by : Shri P. B. Parmar, A.R.
Respondentby: Shri Rifa Dokania, CIT-D.R.
Date of Hearing 22/07/2019
Date of Pronounce me nt 23/07/2019
ORDER
PER Ms. MADHUMITA ROY -JM:
The instant appeal filed by the assessee is against the order dated 28.09.2017 passed by the Principal Commissioner of Income Tax (Exemption)- Ahmedabad under section 12AA of the Income Tax Act, 1961 (hereinafter referred as to "the Act").
2. At the outset, Learned Counsel appearing for the assessee has submitted that he wants to withdraw this appeal. The ld. DR has no objection in this respect. Thus in view -2- of the submission made by the assessee's Counsel, the appeal filed by the assessee is dismissed as withdrawn.
3. In the result, appeal filed by the assessee is dismissed as withdrawn.
This Order pronounced in Open Court on 23/07/2019
Sd/- Sd/-
(WASEEM AHMED) ( Ms. MADHUMITA ROY)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Ahmedabad; Dated 23/07/2019
PritiYadav, Sr.PS
आदे श क त ल प अ े षत/Copy of the Order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent.
3. संबं धत आयकर आयु त / Concerned CIT
4. आयकर आयु त(अपील) / The PCIT(Exemption)- Ahmedabad.
5. वभागीय त न ध, आयकर अपील!य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड' फाईल / Guard file.
आदे शानुसार/BY ORDER,
स या पत त //True Copy//
उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad
1. Date of dictation22.07.2019.
2. Date on which the typed draft is placed before the Dictating Member 23.07.2019
3. Other Member.............
4. Date on which the approved draft comes to the Sr.P.S./P.S...24.07.2019
5. Date on which the fair order is placed before the Dictating Member for pronouncement...
6. Date on which the fair order comes back to the Sr.P.S./P.S.......
7. Date on which the file goes to the Bench Clerk.....................
8. Date on which the file goes to the Head Clerk..........................................
9. The date on which the file goes to the Assistant Registrar for signature on the order..........................
10. Date of Despatch of the Order..................