Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(c) in Tamil Nadu Public Libraries Act, 1948

(c)such number of members as may be elected by the presidents of the panchayats in the district, the presidents of the panchayats in each taluk electing one member;