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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(xviii) in Punjab General Sales Tax Rules, 1949

(xviii)[] [Clause (xviii) added by GSR 20/P.A.46/48/S.27/Amd/23/76 dated 25.3.1976.] The sale of goods to the International Corps Research Institute for the Semi-Arid Tropics, Hyderabad, for the purpose of the said Institute other than the purchases of personal use of its members subject to the furnishing of the following certificate in this respect duly signed and stamped by Officer-in-charge of the said Institution.