Section 9(2)(a) in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(a) in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988

(a)if such person is recruited by direct appointment, dispense with his services or revert him to a post on which he held lien prior to his appointment to the Service by direct appointment, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 9(2)(a) in The Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988