Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(n) in The Meghalaya Co-operative Societies Act

(n)"Promoter" means any eligible person or registered society signing the application for registration of a society ;