Central Information Commission
Mrs.Promila Dixit vs Department Of Education,Gnct Delhi on 23 July, 2010
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26161796
Decision No. CIC/SG/A/2010/001635/8668
Appeal No. CIC/SG/A/2010/001635
Relevant Facts emerging from the Appeal
Appellant : Mrs. Promila Dixit
C-237 S.No.-12
New Usmanpur
First Pusta
New Delhi- 110053
Respondent : Public Information Officer
Govt. of NCT of Delhi Directorate of Education RTI Cell Room no. 221 Old Secretariat Delhi-110054 Public Information Officer & Education Officer Govt. of NCT of Delhi Office of Education Officer Zone XXVII, District Central SKV Zeenat Mahal School Building Kamla Market New Delhi RTI application filed on : 06/03/2010 PIO replied : 30/03/2010 First appeal filed on : 22/04/2010 First Appellate Authority order : Not ordered Second Appeal received on : 16/06/2010 Hearing notice sent on : 23/06/2010 Hearing Held on : 23/07/2010 S. No Information Sought Reply of the Public Information Officer (PIO)
1. Please provide the Certified copies Copies had been enclosed of the noting sheet of the Appellant with file no. 1264 Page 1 of 2
2. Certified copies of the representation Pertains to Act Branch filed on 8.7.2008 for the post of librarian of SN sr. Sec. School, Paharganj, ADE, DE's nominee.
3. Certified copies as to when was the Enclosed as Annexure 2 grant in aid received by the DDE (C) including diary no. and date.
4. Certified copies of letter no. 114 Enclosed as marked annexure 1 dated 19.02.2010 issued by DDE (C) and sent to manager SN sr. Sec. School.
Grounds for the First Appeal:
Unsatisfactory and incomplete information provided by the PIO. Order of the First Appellate Authority (FAA):
No order passed by the FAA.
Grounds for the Second Appeal:
Unsatisfactory incomplete information provided by the PIO and no order was passed by the FAA.
Relevant Facts emerging during Hearing: Appellant: Mr. Pradeep Kr Dixit on behalf of Mrs. Promila Dixit. Respondent: Mrs. Abha Joshi (DDE &PIO).
The Appellant has been provided most of the information but now wants the following additional information. "Email copy of the minutes for the post of Librarian held on 08/07/2008 in Sant Nirankari Senior Secondary School Paharganj sent by the Director's nominee.
Decision:
The Appeal is allowed.
The PIO is directed to provide the information to the Appellant before 15 August 2010.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties. Any information in compliance with this Order will be provided free of cost as per Section 7(6) of RTI Act.
Shailesh Gandhi Information Commissioner 23 July 2010 (In any correspondence on this decision, mention the complete decision number.) Page 2 of 2