Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttarakhand - Subsection Section 59(4) in Uttaranchal School Education Act, 2006 (4)The provisions of this section shall have effect, notwithstanding anything ;.ordained in any contract, lease or other instrument, or any law for the in being on force.
