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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(9) in The Orissa Development Authorities Rules, 1983

(9)Vacancies in the posts under the Authority shall be reserved for Scheduled Castes, Scheduled Tribes, ex-servicemen and physically handicapped to such extent as may be determined by the Authority with the approval of the State Government from time to time.