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State of Rajasthan - Section

Section 181 in Rajasthan Land Revenue (Land Records) Rules, 1957

181. Residence of the Patwari in his circle.

- The Inspector of Land Records shall see that the Patwaris reside in their respective circles and those who are exempted from the obligation of residence, are also found present in their circles and perform their duties in time. If he finds anything against it, he shall immediately report the facts to the Tehsildar.