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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Kerala - Subsection

Section 86(1)(e) in The Kerala Value Added Tax Act, 2003

(e)a member of the Institute of Company Secretaries of India within the meaning of section 2(2) of the Company Secretaries Act, 1980 (Central Act 56 of 1980).