Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 330] [Entire Act]

Union of India - Subsection

Section 330(5) in The Income Tax Act, 2025

(5)The provisions of this section shall not affect the provisions of section 302(4).