Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Companies (Compliance Certificate) Rules, 2001 5. the company closed its Register of Members, and/or Debenture holders from ........... to ........... and necessary compliance of section 154 of the Act has been made.
