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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)A Zila Panchayat may make reasonable provision within the District in respect of matters specified in Part 'B' of Schedule II.