Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 139 in Regular Licence under Haryana Electricity Regulatory Reforms Act

139. Commission view.

- The Act provides the Commission broad authority to direct specific actions by licensees. In particular, Section 10 read with Section 15, provides the authority for the Commission to issue directions related to any section of the Act. We believe that the objector's concern is not valid.